LexANANT BIJAY SINGH
15,388 recorded High Court judgment(s) · 2016–2020
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 15388 |
Disposal nature
| Allowed | 10722 |
| Dismissed | 2656 |
| Dismissed as Withdrawn | 437 |
| Disposed Off | 418 |
| Bail | 265 |
| Dissmiss For Default/Non-Prosecution | 251 |
| Withdrawn | 241 |
| Rejected | 194 |
Recent judgments
- GOLU RAWANI ALIAS RAVI KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-01-18)
- NAWAL KUMAR PANDEY ALIAS NAWAL KISHORE PANDEY v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-01-18)
- IMRAN ALIAS IMRAN ANSARI ALIAS BHOLU v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-01-18)
- RAVI RANJAN GUPTA ALIAS LAXMAN PANDEY ALIAS CHETA ALIAS LAXMAN ALIAS PANDEY ALIAS CHELA v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-01-18)
- ANSARULLAH RABBANI v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-01-18)
- DHARMENDRA JEE ALIAS MUNILAL MAHTO ALIAS MUNNILAL MAHTO v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-01-18)
- PREM LAL SAH v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-01-18)
- MUKESH NAG SAHU v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-01-18)
- BUDHAN GANJHU v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-01-17)
- KAMLA DEVI v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-01-17)