ANANDA PRAKASH SUBBA

66 recorded High Court judgment(s) · 2004–2010

Courts

Disposal nature

Recent judgments

• Rameshwar Prasad and Ors v. The State of Sikkim and Ors — Sikkim High Court (2010-02-23)
• Gagan Rai v. Dr. A D. Subba and Others — Sikkim High Court (2009-12-07)
• The New India Assurance Co Ltd v. Dil Kumari Subba and Others — Sikkim High Court (2009-11-25)
• Amber Bahadur Rai and Anr v. The Lhentse Gumpa and Anr — Sikkim High Court (2009-09-23)
• Rameshwar Prasad and others v. The State of Sikkim and Others — Sikkim High Court (2009-09-15)
• Akshay Ispat and Ferro Alloys Pvt Ltd and Ano v. State of Sikkim and Ors — Sikkim High Court (2009-08-13)
• Bhagwant Singh Chater Singh Rawat and others v. State Of Sikkim and others — Sikkim High Court (2009-06-24)
• sonam Gyatso Bhutia v. State of Sikkim — Sikkim High Court (2009-05-14)
• Kanwar Onkar Singh and Another v. State Of Sikkim — Sikkim High Court (2009-04-15)
• Vibhor Kumar Singh v. State Of Sikkim — Sikkim High Court (2009-04-15)