LexANANDA KUMAR MUKHERJEE, RAJASEKHAR MANTHA
87 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 87 |
Disposal nature
| ALLOWED | 33 |
| DISMISSED AS NOT PRESSED | 14 |
| DISMISSED | 13 |
| REJECTED | 13 |
| DISPOSED | 12 |
| PARTLY DISPOSED | 1 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- NILIMA BARMAN AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-07-15)
- JIBAN BARMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-07-15)
- TINKU MITRA@KALU v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-07-15)
- CHHOTON BARMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-07-15)
- M/S CORPORATE WAVE BUILDERS AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2022-07-15)
- PARTHA DAS@PARTH KUMAR DAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-07-15)
- NAILA RAHMAN AND ORS v. NABIN GUPTA — Calcutta High Court (2022-07-15)
- SUNIL CHANDRA ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-07-14)
- SANJAY BHATTACHARJEE v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2022-07-14)
- BIJAN BHOWMICK @ BIJAN KUMAR BHOWMICK v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-07-14)