ANANDA KUMAR MUKHERJEE

348 recorded High Court judgment(s) · 2006–2022

Courts

Calcutta High Court

348

DISMISSED	113
DISMISSED FOR DEFAULT	105
DISPOSED	86
ALLOWED	21
DISMISSED FOR NON PROSECUTION	7
DISPOSED AS ABATED	3
PARTLY ALLOWED	3
DISMISSED AS INFRUCTUOUS	3

TAPAN KUMAR MONDAL@TAPAN MONDAL v. STATE OF WEST BENGAL & ANR — Calcutta High Court (2022-08-04)
MRINAL KANTI BARMAN & ORS v. STATE OF WEST BENGAL & ANR — Calcutta High Court (2022-08-04)
DIPAK CHANDRA RAY v. STATE — Calcutta High Court (2022-08-03)
BANKIM MONDAL & ORS v. STATE OF WEST BENGAL & ANR — Calcutta High Court (2022-08-03)
NIRMAL KUMAR KHEMKA & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2022-08-02)
RAJ KUMAR AGARWAL AND ANR v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2022-08-02)
SUKESH RANJAN KOLEY v. STATE OF WEST BENGAL & ANR — Calcutta High Court (2022-08-02)
MANWARA BEGUM v. SK NAZRUL ISLAM — Calcutta High Court (2022-08-02)
ALOK SRIVASTAVA v. STATE OF WEST BENGAL & ANR — Calcutta High Court (2022-07-29)
SURESH KR AGARWAL v. STATE OF WEST BENGAL & ANR — Calcutta High Court (2022-07-29)