ANANDA KUMAR MUKHERJEE

51 recorded High Court judgment(s) · 2016–2022

Courts

Calcutta High Court

DISMISSED FOR DEFAULT	32
DISPOSED	12
DISMISSED	4
DISMISSED AS NON PROSECUTION	3

SUBRATA KUMAR ROY v. ARNAB ROY,COMMISSIONER,THE K.M.C. & ORS. — Calcutta High Court (2022-08-02)
ASHOK KUMAR AGARWALA v. SATRAJIT GANGULY & ORS. — Calcutta High Court (2022-08-02)
DR. ANISUR RAHAMAN v. ANUP KUMAR SARKAR & ANR. — Calcutta High Court (2022-08-02)
MUKTIPADA SETH & ORS. v. CHITTA RANJAN DAS & ORS. — Calcutta High Court (2022-08-02)
ARIN DAS & ANR. v. RAMANATH KUNDU CHOWDHURY & ANR. — Calcutta High Court (2022-08-02)
ROHIT GOENKA v. SURAJIT KAR PURAKASTHYA AND ORS — Calcutta High Court (2022-08-02)
TAPAS KUMAR SAHA v. SUBHENDU BIKASH DUTTA & ANR. — Calcutta High Court (2022-08-02)
TOLARAM (I) LTD v. K ANAND RAO & ORS. — Calcutta High Court (2022-08-02)
PREM LAL JAIN v. M .C. KATHERIA , DIRECTOR GEN OF INCOME TAX (INVESTIGATION), — Calcutta High Court (2022-08-02)
SANDHYA RANI KAR v. MR. TARAKESWAR KUMAR — Calcutta High Court (2022-08-02)