ANAND SHARMA (V.J.)

67 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• DEEPAK JAIN S/O LATE SHRI POONAM CHAND JAIN, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• SUSHILA LAKHIWAL, D/O PARMANAND VERMA W/O SUBHASH CHANDRA VERMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• SURENDRA KUMAR S/O PURNA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• BANWARI LAL MEENA S/O SHRI BADRI NARAYAN MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• KIRAN W/O SHRI SURENDRA KUMAR, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• SULOCHANA KUMARI W/O SUBASH CHANDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• NIRMLA W/O SHRI SANJAY KUMAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• GIRRAJ PRASAD SON OF SHRI CHIRANJI LAL v. RAJASTHAN STATE ROAD TRANSPORT CORPORATION — Rajasthan High Court (2026-05-27)
• VISHWANATH AWASTHI S/O SHRI HAZARI LAL SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• LAXMAN SINGH NARUKA S/O BHANWAR SINGH, v. DR. SHRI JOGA RAM, — Rajasthan High Court (2026-05-27)