ANAND SHARMA (V. J.)

165 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• ROHAN HARIHAR DESAI S/O HARIHAR DESAI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-13)
• VIJAYSINGH S/O RAMCHARAN v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-13)
• MUHIM S/O JAMSHED v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-13)
• GAUTAM @ VISHNU S/O SHRI MITHALAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-13)
• DEEPAK KUMAR @ D.K. S/O MUKESH KUMAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-06-13)
• LAXMI KANT S/O SHRI NAND LAL KHANNA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-13)
• ALTAF KHAN S/O ASRU v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-06-13)
• GAURI SHANKAR @ BULTI S/O SHRI ROSHAN LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-13)
• GOVIND SHARMA S/O MALIRAM SHARMA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-06-13)
• BRIJSUNDAR YADAV @ BRIJ SUNDAR YADAV S/O LATE SHRI GENDILAL AHIR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-13)