ANAND BYRAREDDY,S.SUJATHA

314 recorded High Court judgment(s) · 2015–2016

Courts

Karnataka High Court

314

DISMISSED	101
ALLOWED	78
DISPOSED	51
REJECTED	24
Dismissed for Non-Prosecution	19
Partly Allowed	18
DROPPED	12
ALLOWED AND REMANDED	6

DR. MARTIN J. PUNITH v. THE PRESIDENT BASEL MISSION HIGHER EDUCATION — Karnataka High Court (2016-09-23)
HIGH COURT OF KARNATAKA v. SRI CHANDRASHEKAR N SIRUR — Karnataka High Court (2015-11-27)
CHANCELLOR OF UNIVERSITIES v. PROF. H B WALIKAR — Karnataka High Court (2015-11-24)
MAHAGANAPATI SHANKARA DEVASTHANA v. STATE OF KARNATAKA — Karnataka High Court (2015-11-17)
SURESH DHAREPPA MUTNAL v. THE STATE OF KARNATAKA — Karnataka High Court (2015-11-17)
MAHAKALI (MAYAKKA) DEVI TRUST v. STATE OF KARNATAKA — Karnataka High Court (2015-11-17)
DURGADEVI TEMPLE TRUST COMMITTEE v. STATE OF KARNATAKA — Karnataka High Court (2015-11-17)
SHRI. MHATOBAR MURUDESHWAR TEMPLE, v. STATE OF KARNATAKA — Karnataka High Court (2015-11-17)
SHRI MSHIVANAND @ SHIVAPPA v. SMT VIJAYALAXMI W/O SHIVANAND @ SHIVAPPA — Karnataka High Court (2015-10-09)
THE SECRETARY, v. ADIVEMMA D/O BASAYYA GANACHARI, — Karnataka High Court (2015-10-08)