LexANAND BYRAREDDY,RAGHVENDRA S.CHAUHAN
33 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 33 |
Disposal nature
| DISMISSED | 16 |
| ALLOWED | 14 |
| Dismissed for Non-Prosecution | 1 |
| DISPOSED | 1 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- THE COMMISSIONER OF INCOME TAX, v. M/S BAHUBALI NEMINATH MUTTIN — Karnataka High Court (2016-07-13)
- THE COMMISSIONER OF INCOME TAX, v. M/S BAHUBALI NEMINATH MUTTIN, — Karnataka High Court (2016-07-13)
- THE COMMISSIONER OF INCOME TAX v. M/S BAHUBALI NEMINATH MUTTIN — Karnataka High Court (2016-07-13)
- THE COMMISSIONER OF INCOME TAX, v. M/S BAHUBALI NEMINATH MUTTIN, — Karnataka High Court (2016-07-13)
- THE COMMISSIONER OF INCOME TAX v. M/S BAHUBALI NEMINATH MUTTIN — Karnataka High Court (2016-07-13)
- THE COMMISSIONER OF INCOME TAX v. M/S BAHUBALI NEMINATH MUTTIN — Karnataka High Court (2016-07-13)
- THE RAICHUR CITY MUNCIPAL COUNCIL v. SMT.RAMADEVI W/O LATE M VENKATESHA — Karnataka High Court (2016-06-14)
- THE STATE OF KARNATAKA AND ORS v. SMT.T.R.RAMADEVI W/O LATE M. VENKATESHA AND ORS — Karnataka High Court (2016-06-14)
- THE STATE OF KARNATAKA v. ABDUL RAZAK S/O ABDUL JALEEL AND ANR — Karnataka High Court (2016-06-13)
- SIDRAM S/O RAMCHANDRA AND ORS v. SRI.ABIR KUMAR BISWAS — Karnataka High Court (2016-06-13)