ANAND BYRAREDDY,L.NARAYANA SWAMY
137 recorded High Court judgment(s) · 2016–2017
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| Karnataka High Court | 137 |
Disposal nature
| DISMISSED | 47 |
| DISPOSED | 31 |
| ALLOWED | 20 |
| REJECTED | 18 |
| Dismissed for Non-Prosecution | 9 |
| Partly Allowed | 9 |
| DROPPED | 2 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- THE GANDHI GUNJ CO-OPERATIVE BANK LIMITED v. JAGANTH S/O MOHAN RAO NAVALKELE AND ORS — Karnataka High Court (2017-01-05)
- D.V.R RECREATION CLUB v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2016-10-19)
- GANGADHAR S/O MAHALINGAPA WALI v. SOMASHEKHAR S/O MAHALINGAPPA WALI — Karnataka High Court (2016-08-20)
- SHRI. SOMASHEKAR WALI S/O MAHALINGAPPA WALI v. SRISHAIL S/O MAHADEVAPPA BOMMANAHALLI — Karnataka High Court (2016-08-20)
- RASOOL BEE W/O HAJI AHMED ALI v. VIPUL BHANSAL — Karnataka High Court (2016-07-22)
- VEERENDRA S/O PAMPANNA KONER v. SMT. GEETA W/O VEERENDRA KOINER — Karnataka High Court (2016-07-22)
- JALAPPA S/O BALAPPA KURBUR ANR v. THE STATE OF KARNATAKA — Karnataka High Court (2016-07-20)
- KALLAPPA S/O CHANNAMALLAPPA KADA ORS v. THE STATE OF KARNATAKA — Karnataka High Court (2016-07-20)
- ABDUL RAHEMAN @ SHAMI AHMED SHA @ BABU @ ABDULLA v. THE STATE OF KARNATAKA — Karnataka High Court (2016-07-20)
- HONYA @ HONNAPPA @ MOHAN S/O SOMLAYA RATHOD v. THE STATE OF KARNATAKA — Karnataka High Court (2016-07-20)
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