ANAND BYRAREDDY,B.S PATIL

54 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• THE STATE OF KARNATAKA THROUGH RATKAL POLICE v. SHIVARAM S/O ROOPLA RATHOD AND ORS — Karnataka High Court (2014-07-25)
• MOHD SIDDIQI HUSSAIN v. SRI SHIVANAND B KARALE — Karnataka High Court (2014-07-25)
• SUDHINDRA S/O MANOHAR ZALAKIKAR v. THE VICE-CHANCELLOR AND ORS — Karnataka High Court (2014-07-25)
• HUSSAINAPPA S/O DEVANNA HADAPAD v. THE STATE OF KARNATAKA THROUGH — Karnataka High Court (2014-07-25)
• THE DIVISIONAL MANAGER v. SMT SHARANAMMA — Karnataka High Court (2014-07-24)
• THE ASST. EXECUTIVE ENGINEER ANR v. RANGANATH S/O KANU NAIK — Karnataka High Court (2014-07-24)
• MOHD YUNUS S/O NABISAB MULLA v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2014-07-24)
• THE DIVISIONAL MANAGER M/S UNITED INDIA v. DR V M PATIL — Karnataka High Court (2014-07-24)
• SHRI.MALLIKARJUN S/O AMATHEPPA AND ANR v. THE STATE OF KARNATAKA AND ANR — Karnataka High Court (2014-07-23)
• SMT. RENUKHA D/O BOJAPPA AND ORS v. G KUMAR NAIK AND ORS — Karnataka High Court (2014-07-23)