ANAND BYRAREDDY

16,024 recorded High Court judgment(s) · 2008–2017

Courts

Karnataka High Court

16024

ALLOWED	5994
DISPOSED	4115
DISMISSED	2777
REJECTED	1584
Dismissed for Non-Prosecution	851
Partly Allowed	259
ALLOWED AND REMANDED	193
IA/Memo/VK/OP in disposal	94

VINAY L v. STATE OF KARNATAKA — Karnataka High Court (2017-04-28)
MANJUNATH v. STATE OF PATHAPALYA P.S — Karnataka High Court (2017-04-28)
SRI D T SANTHOSH v. STATE OF KARNATAKA — Karnataka High Court (2017-04-28)
SRI POORNACHANDRA S v. STATE OF KARNATAKA BY — Karnataka High Court (2017-04-28)
DAYANANDA v. THE STATE OF KARNATAKA — Karnataka High Court (2017-04-28)
MRINAL MISHRA v. STATE OF KARNATAKA — Karnataka High Court (2017-04-28)
M/S PRAMILA SANTHOSH v. STATE OF KARNATAKA — Karnataka High Court (2017-04-28)
SRI. SATHISH.R S/O LATE RAMAKRISHNAPPA v. THE STATION HOUSE OFFICER — Karnataka High Court (2017-04-28)
VISHAL LOBO v. STATE OF KARNATAKA — Karnataka High Court (2017-04-28)
D T SANTHOSH v. STATE OF KARNATAKA — Karnataka High Court (2017-04-28)