LexAMRITA SINHA
20,466 recorded High Court judgment(s) · 2007–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 20466 |
Disposal nature
| DISPOSED | 14225 |
| DISMISSED FOR DEFAULT | 2871 |
| DISMISSED | 2644 |
| DISMISSED AS NOT PRESSED | 409 |
| DISMISSED AS WITHDRAWN | 154 |
| DISMISSED AS INFRUCTUOUS | 111 |
| TRANSFERRED | 16 |
| ALLOWED | 7 |
Recent judgments
- JAGADISH CHANDRA SARKAR v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-21)
- KARAMVEER SINGH v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-21)
- BANDANA DUTTA v. DULAL DAS CHAIRMAN MAHESHTALA MUNICIPALITY — Calcutta High Court (2026-05-21)
- SOURAV GHOSH AND ORS v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- MAHENDRA PANDEY v. UNION OF INDIA — Calcutta High Court (2026-05-21)
- BIPLAB GHOSH v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- MYSORE GUEST HOUSE v. C.M.C. — Calcutta High Court (2026-05-21)
- SAMIR MAJUMDER v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-21)
- NIKHIL KUMAR GHORAI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- BABULAL PAL v. DURGAPUR PROJECTS LIMTIED AND ORS. — Calcutta High Court (2026-05-20)