LexAMRESHWAR PRATAP SAHI,SHASHI KANT
271 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 271 |
Disposal nature
| Dismissed on merits | 122 |
| Disposed off/Decided on merits | 72 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 47 |
| Allowed/Partly Allowed on merits | 23 |
| (unspecified) | 7 |
Recent judgments
- ALLAHABAD BANK v. M/S. CHUNNI LAL and SONS and ORS. — Allahabad High Court (2018-05-31)
- SABIR v. State of U.P. AND ANOTHER — Allahabad High Court (2018-05-31)
- MEHTAB AHMAD v. AUTHORIZED OFFICER ALLAHABAD BANK BRANCH KASHI VIDYA PEETH AND 2 OTHERS — Allahabad High Court (2018-05-30)
- M/S S.R. PRESERVATION PVT. LTD. v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-05-30)
- LAXMAN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-05-30)
- SHASHI KALA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-30)
- M/S K.V. ICE COLD STORAGE AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-05-30)
- RUFI KHAN AND 3 OTHERS v. CHIEF METROPOLITAN MAGISTRATE AND 2 OTHERS — Allahabad High Court (2018-05-30)
- SMT. MAMTA YADAV v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-05-30)
- RAJU THAPA v. NATIONAL SUGAR INSTITUTE MINISTRY OF CONSUMER AFFAIRS FOOD AND PUBLIC DISTRIBUTION AND 2 OTHERS — Allahabad High Court (2018-05-29)