AMRESHWAR PRATAP SAHI,RAJIV GUPTA

22 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	7
Dismissed on merits	6
Dismiss other than merit(DD/Non Prosec./Abated)	5
Allowed/Partly Allowed on merits	4

PRADEEP KUMAR v. STATE OF U.P. AND 4 ORS. — Allahabad High Court (2018-04-05)
SMT. MADHU CHAUDHARY AND ANOTHER v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2018-04-05)
YOGESH KUMAR VERMA v. DISTRICT MAGISTRATE GHAZIABAD AND ANOTHER — Allahabad High Court (2018-04-05)
PARMANAND YADAV v. AUTHORIZED OFFICER S.B.I. AND 2 OTHERS — Allahabad High Court (2018-04-05)
MASUD AHMAD ALIAS MASUD CHAUDHRY v. State of U.P. AND ANOTHER — Allahabad High Court (2018-04-05)
SUNEEL KUMAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-04-05)
ORIENTAL DIESEL and ENGINEERING CO. PVT. LTD. v. STATE BANK OF INDIA THRU A.G.M. and 2 OTHERS — Allahabad High Court (2018-04-05)
SURESH CHANDRA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-04-05)
LOKMANI UPADHYAY v. State of U.P. AND ANOTHER — Allahabad High Court (2018-04-05)
SANTOSH KUMAR TRIPATHI v. STATE OF U.P. THRU. SECR. INDUSTRIAL DEVP. and ORS. — Allahabad High Court (2018-04-05)