LexAMRESHWAR PRATAP SAHI,RAJEEV MISRA
103 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 103 |
Disposal nature
| Dismissed on merits | 53 |
| Disposed off/Decided on merits | 27 |
| Allowed/Partly Allowed on merits | 12 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 11 |
Recent judgments
- GANGA YADAV v. STATE OF U.P. — Allahabad High Court (2018-07-06)
- RAMESH CHAND RAI v. STATE OF U.P. — Allahabad High Court (2018-07-06)
- SMT. NAZRA AND 3 OTHERS v. STATE OF U.P. — Allahabad High Court (2018-05-18)
- JAIKAM AND ANR. v. STATE OF U.P. — Allahabad High Court (2018-05-18)
- GOPAL NARAIN v. STATE OF U.P. — Allahabad High Court (2018-05-02)
- BHUWAN @ SONU v. STATE OF U.P. — Allahabad High Court (2018-05-02)
- BABLY v. STATE OF U.P. — Allahabad High Court (2018-04-16)
- BASANT CHAURASIYA v. STATE OF U.P. — Allahabad High Court (2018-04-16)
- INDRA SEN SINGH v. STATE OF U.P. — Allahabad High Court (2018-04-02)
- BANSH LAL AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2018-04-02)