AMRESHWAR PRATAP SAHI,HARSH KUMAR

60 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	26
Disposed off/Decided on merits	16
Allowed/Partly Allowed on merits	10
Dismiss other than merit(DD/Non Prosec./Abated)	8

DISTRICT INSPECTOR OF SCHOOLS v. SHOBHA RAM DHIMAN AND 2 ORS — Allahabad High Court (2018-11-12)
PUBLIC HIGHER SECONDARY SCHOOL, SAMPLA BEGUMPUR v. SOBHA RAM DHIMAN AND 2 ORS — Allahabad High Court (2018-11-12)
State of U.P. AND 3 OTHERS v. HARIENDRA PANDEY — Allahabad High Court (2018-10-27)
AWADHESH KUMAR GUPTA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-10-27)
RAMESH CHANDRA UMRAO v. State of U.P. AND ANOTHER — Allahabad High Court (2018-10-27)
MUKESH KUMAR and 5 OTHERS v. STATE OF U.P. and 8 OTHERS — Allahabad High Court (2018-10-26)
priti kushwaha v. state of u.p. and 2 others — Allahabad High Court (2018-10-26)
GURVINDER SINGH v. DISTRICT MAGISTRATE/COLLECTOR and OTHERS — Allahabad High Court (2018-10-26)
VIVEK KUMAR YADAV v. State of U.P. AND 2 ORS — Allahabad High Court (2018-10-25)
RAKESH KUMAR SRIVASTAVA v. JOINT DIRECTOR OF EDUCATION AND 3 ORS — Allahabad High Court (2018-10-25)