LexAMRESHWAR PRATAP SAHI,BACHCHOO LAL
73 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 73 |
Disposal nature
| Dismissed on merits | 43 |
| Disposed off/Decided on merits | 15 |
| Allowed/Partly Allowed on merits | 9 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 6 |
Recent judgments
- MUMTAZ AHMED v. State of U.P. AND 4 ORS — Allahabad High Court (2018-09-28)
- ANIL KUMAR SINGH v. DISTRICT BASIC EDUCATION OFFICER AND 2 OTHERS — Allahabad High Court (2018-09-28)
- UMESH MANI and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-09-28)
- SMT. MANISHA SINGH v. DIST . INSPECTOR OF SCHOOLS AND 2 ORS — Allahabad High Court (2018-09-28)
- RAMASHANKAR v. State of U.P. AND 5 ORS — Allahabad High Court (2018-09-28)
- ALL INDIA SMALL AND MEDIUM NEWS PAPERS FEDERATION AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2018-09-28)
- GIRISH KUMAR v. State of U.P. AND 4 ORS — Allahabad High Court (2018-09-28)
- KESHAV PRASAD v. DISTRICT BASIC EDUCATION OFFICER AND 2 OTHERS — Allahabad High Court (2018-09-28)
- SANGAM CONSTRUCTION CO. AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-09-26)
- PHOOLCHAND YADAV v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-09-26)