AMOL RATTAN SINGH,. LALIT BATRA

208 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• M/S INTERNATIONAL LAND DEVELOPERS PVT LTD v. NITIN MATHUR AND OTHERS — Punjab & Haryana High Court (2022-08-17)
• SATPAL v. STATE OF HARYANA — Punjab & Haryana High Court (2022-08-17)
• M/S INTERNATIONAL LAND DEVELOPERS PVT LTD v. ADITI CHAUCHAN AND OTHERS — Punjab & Haryana High Court (2022-08-17)
• TIRUPATI BUILDPLAZA PVT LTD v. HARYANA REAL ESTATE REGULATORY AUTHORITY, GURUGRAM AND ORS — Punjab & Haryana High Court (2022-08-17)
• SUNITA SHARMA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-08-05)
• MUKESH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2022-07-21)
• MOHINDER LAL v. FINANCIAL COMMISSIONER REVENUE PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-07-21)
• VIJAY SINGH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-07-21)
• ARCHANA MITTAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-07-15)
• DEVI LAL JHIMPA v. HARYANA SHEHRI VIKAS PRADHIKARAN AND ORS — Punjab & Haryana High Court (2022-07-15)