AMOL RATTAN SINGH

8,031 recorded High Court judgment(s) · 1994–2025

Courts

Disposal nature

Recent judgments

• GAMDOOR SINGH v. SURINDER SINGH — Punjab & Haryana High Court (2025-08-18)
• SUNIL @ KAKU AND ORS v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2024-12-02)
• M/S MANI MAHESH TELECOM AND ANR v. M/S AJANTA ELECTRIC COMPANY AND ANR — Punjab & Haryana High Court (2023-10-12)
• SATINDER PAL SINGH @ HONEY WALIA AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2022-12-13)
• BABLU v. PUNJAB GRAMIN BANK — Punjab & Haryana High Court (2022-12-05)
• SUDERSHAN LAL DUREJA AND ANR v. INDIABULLS FINANCIAL SERVICES LTD — Punjab & Haryana High Court (2022-12-05)
• PARTIMA AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-08-18)
• SONAM AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-08-18)
• HARDEEP SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-08-18)
• SARABJIT KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2022-08-18)