AMJAD AHTESHAM SAYED, . VIVEK SINGH THAKUR

25 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• RAJESH KUMAR v. STATE OF HP AND ANR — Himachal Pradesh High Court (2022-06-30)
• Lalita Verma and ors v. HP VIDHAN SABHA THROUGH ITS SECRETARY — Himachal Pradesh High Court (2022-06-30)
• ANITA RANI v. STATE OF HP AND ANR — Himachal Pradesh High Court (2022-06-30)
• SOMA DEVI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-06-30)
• SHASHI KANT v. HRTC AND OTHERS — Himachal Pradesh High Court (2022-06-30)
• MOHIT KAUSHAL v. HP VIDHAN SABHA THROUGH SECRETARY — Himachal Pradesh High Court (2022-06-30)
• Prem Lal Sharma v. STATE OF HP — Himachal Pradesh High Court (2022-06-30)
• RAVI KUMAR v. HPPSC — Himachal Pradesh High Court (2022-06-30)
• RAJNEESH CHANDER v. THE HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION LTD AND ANR — Himachal Pradesh High Court (2022-06-30)
• NIVEDITA SOOD THROUGH HER NATURAL GUARDIAN v. UNION OF INDIA AND ORS — Himachal Pradesh High Court (2022-06-30)