AMJAD AHTESHAM SAYED, . SATYEN VAIDYA

21 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• UTTAM CHAND THAKUR v. HPSEB LTD AND ANR — Himachal Pradesh High Court (2023-01-02)
• MADAN LAL CHAUHAN AND ORS v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-01-02)
• BABU RAM v. HIMACHAL PRADESH TOURIS, DEVELOPMENT CORPORATION AND ORS — Himachal Pradesh High Court (2023-01-02)
• JAGAT RAM v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-01-02)
• MAHESHWARI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-07-14)
• VINOD KUMAR v. HRTC AND ANR — Himachal Pradesh High Court (2022-07-14)
• ATUL KUMAR v. STATE OF HP AND ANR — Himachal Pradesh High Court (2022-07-14)
• PARVEEN KUMAR v. HRTC AND ANR — Himachal Pradesh High Court (2022-07-14)
• SURESH KUMAR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-07-14)
• KANTA DEVI v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2022-07-14)