AMJAD AHTESHAM SAYED, . SANDEEP SHARMA

53 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• LOKESH THAKUR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-01-04)
• JEET RAM PANWAR v. HPSEB LTD — Himachal Pradesh High Court (2022-12-21)
• SATISH KUMAR AND ANOTHER v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-08-30)
• BALAK RAM SHARMA v. RAM KRISHAN SHARMA AND ORS — Himachal Pradesh High Court (2022-08-30)
• BALAK RAM SHARMA v. RAM KRISHAN SHARMA AND ORS — Himachal Pradesh High Court (2022-08-30)
• KARAM DEV v. THE HIMACHAL PRADEESH TOURISM DEVELOPMENT CORPORATION LTD AND ANR — Himachal Pradesh High Court (2022-07-21)
• VIJAY SHARMA v. HPTDC AND OTHERS — Himachal Pradesh High Court (2022-07-21)
• VIPIN KUMAR v. STATE OF HP AND ANR — Himachal Pradesh High Court (2022-07-21)
• RAJ MAL RANA AND OTHERS v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-07-21)
• RAM LAL v. THE HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION LTD AND ANR — Himachal Pradesh High Court (2022-07-21)