LexAMJAD AHTESHAM SAYED, . SABINA
34 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 34 |
Disposal nature
| Disposed Off | 34 |
Recent judgments
- JAI CHAND v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-05-04)
- RAMESH CHAND v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-04-25)
- OM PRAKASH v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-01-12)
- STATE OF HP AND ORS v. DAULAT RAM AND ORS — Himachal Pradesh High Court (2023-01-12)
- CHAIN RAM AND OTHERS v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-01-12)
- JOGINDER SINGH THAKUR v. HP POWER CORPORATION LTD ANR ANR — Himachal Pradesh High Court (2022-07-26)
- SUNIL KESKAR v. HPTDCL AND ANOTHER — Himachal Pradesh High Court (2022-07-26)
- SURJEET SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-06-24)
- RAJNI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-06-24)
- RAVI DASS AND OTHERS v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-06-24)