LexAMJAD AHTESHAM SAYED, . JYOTSNA REWAL DUA
1,019 recorded High Court judgment(s) · 2020–2023
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1019 |
Disposal nature
| Disposed Off | 1001 |
| Dismissed as withdrawn | 6 |
| Dismissed | 5 |
| Allowed | 3 |
| Allowed To be withdrawn | 1 |
| Dismissed/Rule Discharged | 1 |
| REMANDED | 1 |
| Dissmiss For Default/Non-Prosecution | 1 |
Recent judgments
- THANGLOO v. HPSEB — Himachal Pradesh High Court (2023-01-13)
- ILLA HANSRETTA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-01-13)
- KALU RAM v. HPSEB LTD — Himachal Pradesh High Court (2023-01-13)
- FINDU RAM v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-01-13)
- GURJAN DEVI v. HPSEB — Himachal Pradesh High Court (2023-01-13)
- PRITHVI SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-01-13)
- LUMBI DEVI v. HPSEB — Himachal Pradesh High Court (2023-01-13)
- MOHAMMAD ALI v. LAC — Himachal Pradesh High Court (2023-01-13)
- DAFTAR SINGH v. HPSEB — Himachal Pradesh High Court (2023-01-13)
- SURESH KUMAR v. HPSEB — Himachal Pradesh High Court (2023-01-13)