AMJAD AHTESHAM SAYED

67 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• PATEL-GAMMON JOINT VENTURE v. SATLUJ JAL VIDYUT NIGAM LTD AND ANOTHER — Himachal Pradesh High Court (2023-01-05)
• PATEL GAMMON JOINT VENTURE v. SJVN LTD — Himachal Pradesh High Court (2023-01-05)
• HPSEB LTD v. M/S SURI ELECTRICALS AND CERAMICS — Himachal Pradesh High Court (2023-01-03)
• VEENA GUPTA v. INDIAN OIL CORPORATION LTD AND ANR — Himachal Pradesh High Court (2022-12-30)
• M/S DOGRA CONSTRUCTION COMPANY PVT LTD v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-12-30)
• NARAIN DASS NAIK v. STATE OF HP AND ANR — Himachal Pradesh High Court (2022-12-30)
• M/S JASWANT RAI VERMA v. STATE OF HP AND ANR — Himachal Pradesh High Court (2022-12-30)
• BHAGAT SINGH NEGI v. STATE OF HP AND ANR — Himachal Pradesh High Court (2022-12-23)
• NARAIN DASS NAIK v. STATE OF HP AND ANR — Himachal Pradesh High Court (2022-12-23)
• M/S CHOTTA SHIMLA PROJECTS PVT LTD AND ANR v. THE MUNICIPAL CORPORATION SHIMLA AND ANR — Himachal Pradesh High Court (2022-12-23)