LexAMITENDRA KISHORE PRASAD
689 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 689 |
Disposal nature
| DISMISSED | 344 |
| ALLOWED | 114 |
| DISPOSED OFF | 100 |
| WITHDRAWN | 72 |
| PARTLY ALLOWED | 30 |
| INFRUCTUOUS | 23 |
| REJECTED | 3 |
| DISPOSAL WITH REMARK | 1 |
Recent judgments
- RAJA SALUJA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-11-17)
- SUSHOBHIT KAPOOR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-11-03)
- FERU LODHI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-10-12)
- GOMTI SHUKLA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-10-12)
- SMT. MANITA NISHAD v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-10-12)
- SMT. NIRMALA SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-10-12)
- MUNNARAM NAG v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-10-12)
- CHHATTISGARH RAJYA GRAMIN BANK v. ALOK KUMAR — Chhattisgarh High Court (2025-10-12)
- SMT. ANU NAVIN PANDEY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-10-12)
- ANUSUIYA KHARE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-10-12)