AMITAVA ROY,VIJAY BISHNOI

255 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• SAJJAN SINGH v. STATE and ORS. — Rajasthan High Court (2014-07-16)
• SIYA RAM and ORS. v. UNION OF INDIA and ORS. — Rajasthan High Court (2014-07-16)
• UNION OF INDIA and ORS. v. MANI RAM BIJARNIA — Rajasthan High Court (2014-07-16)
• KULDEEP TALATI v. THE REGISTRAR GENERAL and ANR. — Rajasthan High Court (2014-05-16)
• SMT. GAJARA GOYAL v. STATE OF RAJ. and ORS. — Rajasthan High Court (2014-05-16)
• SHRI MAHESH SHIKSHAN SANSTHAN v. STATE and ORS. — Rajasthan High Court (2014-05-16)
• NAAZNEEN KUTUB v. RHC, JODHPUR REGISTRAREXAM. — Rajasthan High Court (2014-05-16)
• DR. PRADHYUMAN SINGH RANAWAT v. MLSU and ORS. — Rajasthan High Court (2014-05-16)
• VIKRAM SINGH CHOUHAN v. STATE and ORS. — Rajasthan High Court (2014-05-16)
• TIKAM CHAND v. STATE and ORS — Rajasthan High Court (2014-05-14)