AMITAVA ROY,VEERENDRA SINGH SIRADHANA
525 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 525 |
Disposal nature
| DISMISSED | 239 |
| DISPOSED OF | 230 |
| ALLOWED | 43 |
| WITHDRAWN | 9 |
| PARTLY ALLOWED | 2 |
| PEREMPTORY | 1 |
| INTERM ORDER | 1 |
Recent judgments
- SHIVRAJ MEENA v. HIGH COURT OF JUDICATURE ANR — Rajasthan High Court (2014-07-28)
- HITESH BANSAL v. PRINCIPAL SECRETARY SOCIAL ORS — Rajasthan High Court (2014-07-17)
- G C BHANDARI THROUGH LRS v. O/L AND OTHERS — Rajasthan High Court (2014-07-09)
- DR BHARATI SHARMA v. VICE CHANCELLOR UNIVERSITY ORS — Rajasthan High Court (2014-07-03)
- PRAMOD SINGH v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-07-01)
- M/S ANUKAMPA BULDIERS PVT.LTD. v. R.H.B. — Rajasthan High Court (2014-07-01)
- DR S C GUPTA v. UNIVERSITY OF RAJ AND ORS — Rajasthan High Court (2014-06-30)
- MAHIPAL v. STATE OF RAJASTHAN and ORS. — Rajasthan High Court (2014-06-30)
- DHARMENDRA AND ORS v. STATE PERSONNEL DEPARTMENTORS — Rajasthan High Court (2014-06-30)
- NIRMAN NAGAR AB VIKAS SAMITI v. J D A AND ANR — Rajasthan High Court (2014-06-30)
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