AMITAVA ROY,V K MATHUR

51 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• PRATAP SINGH and ORS v. BOARD OF REVENUE ,AJMER and ORS. — Rajasthan High Court (2014-03-21)
• UNION OF INDIA and ANR. v. DR. JAGAT SINGH BHATI — Rajasthan High Court (2013-07-31)
• MAHIPAL BISHNOI and ANR v. STATE and ORS. — Rajasthan High Court (2013-07-17)
• DR. GANESH DUTT SHARMA v. JAI NARAYAN VYAS UNIVERSITY, JOD.,and ANR — Rajasthan High Court (2013-05-15)
• INDIAN OIL CORPORATION and ANR. v. RAJ KUMAR — Rajasthan High Court (2013-04-22)
• M/S. SHIV SHANKAR COMPANY, v. STATE OF RAJ. and ORS. — Rajasthan High Court (2013-04-22)
• M/S. GANPATI ASSOCIATES v. STATE OF RAJ. and ORS. — Rajasthan High Court (2013-04-22)
• HANUMAN RAM SUTHAR v. STATE and ORS. — Rajasthan High Court (2013-04-17)
• SUBHASH CHANDRA and ORS v. STATE OF RAJ. and ORS. — Rajasthan High Court (2013-04-17)
• VINOD PUROHIT v. STATE and ORS. — Rajasthan High Court (2013-04-17)