AMITAVA ROY,P.K. LOHRA

90 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• ANURAG ENTERPRISES v. STATE OF RAJ. and ORS — Rajasthan High Court (2014-01-03)
• KESRI CHAND SETHIA v. STATE OF RAJ. and ORS. — Rajasthan High Court (2014-01-03)
• ASHOK KUMAR SHARMA v. EXECUTIVE ENGINEER, P.W.D., BIKANER andANR — Rajasthan High Court (2013-12-16)
• RAMCHANDRA and ANR. v. STATE and ORS — Rajasthan High Court (2013-12-16)
• LAHARI RAM v. STATE OF RAJ. and ORS. — Rajasthan High Court (2013-12-16)
• VIVEK VYAS v. RPSC — Rajasthan High Court (2013-12-16)
• THE SEC. MAHALAXMI BALIKA SE. SEC.S.andANR v. SMT. VIMLA BIRLA and ORS — Rajasthan High Court (2013-12-13)
• RAJENDRA KUMAR GODARA and ANR v. STATE OF RAJ. and ORS — Rajasthan High Court (2013-12-13)
• JETHU SINGH v. STATE OF RAJ.and ORS. — Rajasthan High Court (2013-12-12)
• SAMUNDER SINGH v. STATE OF RAJ. and ORS. — Rajasthan High Court (2013-12-11)