LexAMITAVA ROY,NISHA GUPTA
29 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 29 |
Disposal nature
| DISPOSED OF | 12 |
| DISMISSED | 9 |
| ALLOWED | 8 |
Recent judgments
- JEN PRAKASH SHARMA v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2014-04-07)
- VIRENDRA KUMAR v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2014-04-07)
- RAMBABU LOHIYA v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2014-04-07)
- ABDUL MAZID v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2014-04-07)
- ABDUL HAFIZ v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2014-04-07)
- KANHAIYALAL YADAV v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2014-04-07)
- PRIYANKA SHARMA AND ORS v. STATE PANCHAYATI RAJ DEP ORS — Rajasthan High Court (2013-07-02)
- KULDEEP MEENA AND ORS v. STATE PANCHAYATI RAJ DEP ORS — Rajasthan High Court (2013-07-02)
- ANIL KUMAR AND ANR v. VIKAS KUMAR AGARWAL AND ORS — Rajasthan High Court (2013-07-02)
- MUKESH KUMAR JITARWAL ORS v. STATE PANCHAYATI RAJ DEP ORS — Rajasthan High Court (2013-07-02)