AMITAVA ROY,MEENA V. GOMBER

51 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• AMITA KANWALIA v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2013-04-22)
• GAJ SINGH ALSISAR v. STATE REVENU DEPARTMENTORS — Rajasthan High Court (2013-04-09)
• GHANSHYAM SHARMA v. STATE MEDICAL AND HEALTH ORS — Rajasthan High Court (2013-04-09)
• MAHESH CHANDRA v. GUJRAT NARMADA VALLY FERTILISER COMPANY — Rajasthan High Court (2013-04-08)
• MAHESH KUMAR v. STATE OF RAJ and ORS — Rajasthan High Court (2013-04-08)
• PRADEEP LATA MATHUR v. STATE OF RAJ AND ORS — Rajasthan High Court (2013-04-08)
• SPX INDIA PVT LTD v. U O I AND ORS — Rajasthan High Court (2013-04-08)
• BHANU MISHRA v. STATE TOURISM DEVELOPMENTORS — Rajasthan High Court (2013-04-08)
• NAGAR PARI. CHUNGI KARAM.SANGH.AJMER v. STATE — Rajasthan High Court (2013-04-02)
• AMAR NATH PAREEK v. DR GOVIND SHARMA AND OTHERS — Rajasthan High Court (2013-04-01)