AMITAVA ROY,JAINENDRA KUMAR RANKA

35 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• M/S APEX PLASTICS PVT LTD v. STATE OF RAJ and ORS — Rajasthan High Court (2014-12-01)
• RATHI RAJ STEEL MILLS LTD v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-01)
• M/S PARLE BISCUITS PVT LTD v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-01)
• M/S TOYODA GOSEI INDIA PVT LTD v. STATE OF RAJ and ORS — Rajasthan High Court (2014-12-01)
• M/S PARAMOUNT WIRES AND CABLES v. STATE MINISTRY OF FINANCE ORS — Rajasthan High Court (2014-12-01)
• M/S PARAMOUNT COMMUNICATIONS v. STATE MINISTRY OF FINANCE ORS — Rajasthan High Court (2014-12-01)
• M/S SHREE SHYAM INDUSTRIES v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-01)
• M/S SANJIV PRAKASHAN v. STATE OF RAJ and ORS — Rajasthan High Court (2014-12-01)
• M/S JYOTI AUTOMOBILES PVT v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-01)
• M/S AKSH TECHNOLOGIES LTD v. U O I AND ORS — Rajasthan High Court (2013-12-19)