AMITAVA ROY (CJ),. B.R.SARANGI
37 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 37 |
Disposal nature
| Disposed Off | 36 |
| Dismiss By Prem.order | 1 |
Recent judgments
- SANTOSH KU.BISWAL v. STATE — Orissa High Court (2014-12-24)
- F.C.I. and ANR. v. JAI MAA KALI STORES — Orissa High Court (2014-09-30)
- V.C.,STATE COUNCIL F v. MANORAMA INSTITUTE O — Orissa High Court (2014-09-26)
- BENGAL TOOLS LTD. v. MAHANADI COAL-FIELED — Orissa High Court (2014-09-25)
- MANASWINI BALIARSING v. STATE — Orissa High Court (2014-09-24)
- SOUMENDRA KU.JENA v. GOVT. OF INDIA,MINI — Orissa High Court (2014-09-22)
- SANGRAM KI.SWAIN v. STATE — Orissa High Court (2014-09-22)
- SWARNALATA PANDA v. MADHUSUDAN PADHI — Orissa High Court (2014-09-18)
- KANCHANMANAI JENA v. SECY.TO GOVT. — Orissa High Court (2014-09-17)
- NATIONALIST LAWYERS' v. STATE and ORS. — Orissa High Court (2014-09-17)
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