AMITAVA ROY (CJ),. A.K.RATH

71 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• FEDERATION OF INDIAN v. STATE and ORS. — Orissa High Court (2015-02-23)
• KAUSTUVA SAHU v. STATE OF ODISHA — Orissa High Court (2015-02-13)
• SANTOSH KU.MOHAPATRA v. UNION OF INDIA andORS. — Orissa High Court (2015-02-11)
• M/S.SBS INDUSTRIES v. STATE OF ORISSA — Orissa High Court (2015-02-11)
• M/S.SHAH INC v. PARADEEP PORT TRUST — Orissa High Court (2015-02-11)
• KALPATARU SIKSHYASHR v. STATE — Orissa High Court (2015-02-11)
• SUBHASHREE WOMEN SELF HELP GROUP v. COLLECTOR-CUM-DISTRICT MAGISTRATE,GANJAM — Orissa High Court (2015-02-10)
• SUBHRAKANTA PATNAIK v. UNION OF INDIA — Orissa High Court (2015-01-30)
• SANTOSH KU.KHANDELWAL v. STATE OF ORISSA — Orissa High Court (2015-01-30)
• TUNU MOHARANA v. STATE — Orissa High Court (2015-01-28)