LexAMITAVA ROY,BANWARI LAL SHARMA
38 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 38 |
Disposal nature
| DISPOSED OF | 24 |
| DISMISSED | 13 |
| WITHDRAWN | 1 |
Recent judgments
- SMT REKHA SHARMA v. RAJ HIGH COURT — Rajasthan High Court (2013-10-28)
- R P S C AJMER v. MAN MOHAN SHARMA ORS — Rajasthan High Court (2013-10-25)
- R P S C AJMER v. NARESH PARNAMI AND ORS — Rajasthan High Court (2013-10-25)
- R P S C AJMER v. SURESH KUMAR NARANIYA ORS — Rajasthan High Court (2013-10-25)
- R P S C AJMER v. NIDHI SHARMA AND ORS — Rajasthan High Court (2013-10-25)
- R P S C AJMER v. RANVEER SINGH AND ORS — Rajasthan High Court (2013-10-25)
- R P S C AJMER v. MOHAMMED ASIF AND ANR — Rajasthan High Court (2013-10-25)
- R P S C AJMER v. HARPHOOL SINGH DEVENDA AND ORS — Rajasthan High Court (2013-10-25)
- R P S C AJMER v. NEELAM AND ORS — Rajasthan High Court (2013-10-25)
- R P S C AJMER v. NARENDRA SINGH AND ORS — Rajasthan High Court (2013-10-25)