AMITAVA ROY,ARUN BHANSALI

74 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• M/S. CONCEPT CHEM v. STATE FOREST and ORS — Rajasthan High Court (2013-09-23)
• KHALEEL AHMED v. UNION OF INDIA and ORS — Rajasthan High Court (2013-09-17)
• ADARSH COOPERATIVE BANK LTD. v. U.O.I. and ORS. — Rajasthan High Court (2013-09-17)
• ADARSH COOPERATIVE BANK LTD. v. U.O.I. and ORS. — Rajasthan High Court (2013-09-17)
• JASRAJ JAVA and ANR. v. STATE LOCAL SELF and ORS — Rajasthan High Court (2013-09-17)
• ADARSH COOPERATIVE BANK LTD. v. U.O.I. and ORS. — Rajasthan High Court (2013-09-17)
• JODHPUR VIDHYUT VITRAN NIGAM, LTD. andORS v. HANUMANRAM — Rajasthan High Court (2013-09-13)
• JODHPUR VIDHYUT VITRAN NIGAM, LTD. andORS v. TAJU NATH — Rajasthan High Court (2013-09-13)
• JODHPUR VIDHYUT VITRAN NIGAM, LTD. andORS v. SHRI BAL DEV CHAND RATHI — Rajasthan High Court (2013-09-13)
• J.V.V.N.L., JODHPUR and ORS v. SHARWAN RAM — Rajasthan High Court (2013-09-13)