LexAMITAVA ROY
96 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 96 |
Disposal nature
| ALLOWED | 49 |
| PREMPTORY | 25 |
| DISMISSED | 12 |
| PARTLY ALLOWED | 5 |
| DISPOSED OF | 4 |
| WITHDRAWN | 1 |
Recent judgments
- JAI DEO v. STATE — Rajasthan High Court (2014-05-29)
- VIRENDRA SINGH v. STATE — Rajasthan High Court (2014-05-29)
- BHIKA RAM v. RAJU and ORS — Rajasthan High Court (2014-05-28)
- SURESH v. STATE — Rajasthan High Court (2014-05-28)
- RAM LAL v. STATE and ANR. — Rajasthan High Court (2014-05-27)
- GOVERDHAN DAS v. STATE OF RAJ. and ORS. — Rajasthan High Court (2014-05-06)
- BANGGALI v. STATE — Rajasthan High Court (2014-05-02)
- PAANMAL KHATIK AND ORS v. STATE PANCHYATI RAJ DEP ORS — Rajasthan High Court (2014-04-18)
- KARAN SINGH v. STATE — Rajasthan High Court (2014-04-04)
- NAROTAM v. STATE — Rajasthan High Court (2014-04-04)