LexAMITAV K. GUPTA
5,830 recorded High Court judgment(s) · 2013–2021
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 5830 |
Disposal nature
| Bail | 1779 |
| Allowed | 1336 |
| Disposed Off | 1019 |
| Dismissed | 535 |
| Withdrawn | 391 |
| Rejected | 284 |
| Dismissed as Withdrawn | 242 |
| Dissmiss For Default/Non-Prosecution | 101 |
Recent judgments
- DIWARIKA SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-12-17)
- Ehsan Khan Alias Achsan Khan v. The State Of Jharkhand And Anr — Jharkhand High Court (2021-04-09)
- SAGAR KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-04-09)
- USMAN ABDUL AZIZ v. THE STATE OF JHARKHAND AND ANR — Jharkhand High Court (2021-04-09)
- SMT. KALINDI DEVI v. RATAN LAL And ANR — Jharkhand High Court (2021-04-08)
- AJIT LOHAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-04-08)
- AKASH KUMAR ALIAS AKASH KUNJILWAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-04-08)
- KUNDAN HAZRA v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-04-08)
- RAGHUBAR CHOUBEY v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-04-08)
- PRAKASH MALTO v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-04-07)