AMITABH KUMAR RAI

60 recorded High Court judgment(s) · 2025–2026

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	41
Dismissed on merits/Rejected	8
Disposed off/Decided on merits	5
Allowed/Partly Allowed on merits/Granted	3
DISMISSED AS INFRUCTUOUS	3

MAJOR SHESHMANI NATH TRIPATHI v. STATE OF U.P. THRU. SECY. HOME CIVIL SECTT. LKO and ORS. — Allahabad High Court (2026-03-17)
KAILASH SHANKER v. DITT.MAGISTRATE KHERI AND 1 ORS — Allahabad High Court (2026-01-07)
MOHD.ARIF v. U.P.STATE ROAD TRANSPORT CORP.THROUGH ITS M.D.AND 4 ORS — Allahabad High Court (2025-12-19)
DEVNDRA KUMAR DIXIT v. SUPERINTENDANT OF POLICE HARDOI — Allahabad High Court (2025-12-19)
PURUSOTTAM KUMAR MISHRA v. STATE OF U.P. THROUGH SECRETARY EDUCAITON AND 3 OTHERS — Allahabad High Court (2025-12-16)
KAMLESH KUMAR SHUKLA AND 5 ORS v. STATE OF U.P. THRU SECRETARY RURAL DEVLOPMEN and ANR — Allahabad High Court (2025-12-16)
SITA SARAN v. SULTANPUR KSHETRAIYA GRAMIN BANK AND 27 ORS — Allahabad High Court (2025-12-09)
S.K.CHATTERJEE AND 3 OTHERS v. RESERVE BANK OF INDIA THRU GOVERNER R.B.I. AND 2 OTHERS — Allahabad High Court (2025-12-09)
DR B.N.TIWARI v. STATE OF U.P.THROUGH SECY MEDICAL HEALTH AND 4 ORS — Allahabad High Court (2025-12-09)
OM PRAKASH VERMA v. STATE OF U.P.THROUGH SECRETARY APPOINTMENT — Allahabad High Court (2025-12-09)