AMIT RAWAL,. RAJESH BINDAL

142 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• SHAM SINGH & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-10-09)
• RASHPAL SINGH & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-10-09)
• ASSOCIATION OF GURGAON OUTDOOR ADVERTISERS AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-09)
• JANAK RAJ AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-09)
• RISHI PAL NAIN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-10-08)
• RISHI PAL NAIN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-10-08)
• RAJ PAL v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-05)
• ISHWAR DUTT AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-04)
• M/S SOOD BROTHERS v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2018-10-03)
• M/S SOOD BROTHERS v. STATE OF PUNJAB ANDANOTHER — Punjab & Haryana High Court (2018-10-03)