AMIT RAWAL,. MAHABIR SINGH SINDHU

109 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• SUDEEP AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-01-30)
• SUMIT KOCHAR v. SMT. NEHA — Punjab & Haryana High Court (2019-01-30)
• RANJIT SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-01-25)
• POOJA MITTAL v. VINAY MITTAL — Punjab & Haryana High Court (2019-01-25)
• SATINDER KUMAR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-01-24)
• JONI v. KAMALJIT @ KOMAL — Punjab & Haryana High Court (2019-01-24)
• NAVDEEP DHANJU v. HARYANA PUBLIC SERVICE COMMISSION — Punjab & Haryana High Court (2019-01-24)
• DEEPINDER SINGH v. MADHU — Punjab & Haryana High Court (2019-01-23)
• SHINDER SINGH v. PARVINDER KAUR AND ANR — Punjab & Haryana High Court (2019-01-22)
• HARMESH RANI v. RAJESH KUMAR — Punjab & Haryana High Court (2019-01-21)