AMIT RAWAL, K. V. JAYAKUMAR

124 recorded High Court judgment(s) · 2025–2025

Courts

Kerala High Court

124

DISMISSED	44
DISPOSED OF	30
ALLOWED	30
DISMISSED AS WITHDRAWN	8
DISMISSED AS INFRUCTUOUS	8
CLOSED	2
DISMISSED WITH DIRECTION	1
DISMISSED FOR NON PROSECUTION	1

MUNDAKKAYAM- VARIKKANI MUSLIM JAMA-ATH v. THE KERALA STATE WAQF BOARD — Kerala High Court (2025-04-11)
DR.ARYA S v. NATIONAL MEDICAL COMMISSION — Kerala High Court (2025-04-10)
MANAGING COMMITTEE v. STATE OF KERALA — Kerala High Court (2025-04-10)
NEETHU ZACHARIA v. THE KERALA UNIVERSITY OF HEALTH SCIENCES — Kerala High Court (2025-04-10)
DR. MYSA ABDUL AZEEZ V v. THE NATIONAL MEDICAL COMMISSION — Kerala High Court (2025-04-10)
DR. MADANAPALLI HARSHITHA v. KERALA UNIVERSITY OF HEALTH SCIENCES — Kerala High Court (2025-04-10)
DR.PREJISHA S. JOHN v. THE SECRETARY — Kerala High Court (2025-04-10)
DR. ANJALI VARMA v. THE NATIONAL MEDICAL COMMISSION — Kerala High Court (2025-04-10)
DR AMINA BASHEER v. THE REGISTRAR — Kerala High Court (2025-04-10)
DR. SHAIK SHARMILA TAJ v. KERALA UNIVERSITY OF HEALTH SCIENCE — Kerala High Court (2025-04-10)