AMIT RAWAL

7,680 recorded High Court judgment(s) · 2014–2024

Courts

Kerala High Court

7680

DISPOSED OF	3044
DISMISSED	1428
ALLOWED	807
DISMISSED AS INFRUCTUOUS	743
DISMISSED AS WITHDRAWN	669
CLOSED	659
DISMISSED AS NOT PRESSED	147
DISMISSED FOR NON PROSECUTION	51

TGN KUMAR v. AJITHKUMAR K — Kerala High Court (2024-07-12)
JAYAN E.B v. K.K SURESH KUMAR — Kerala High Court (2024-07-12)
K. KUNJUMON v. MR. K. MANOJ — Kerala High Court (2024-07-12)
THYKKATTU MAHADEVA TEMPLE TRUST v. DISTRICT COLLECTOR — Kerala High Court (2024-07-12)
A.J.PIOUS v. THE SALE OFFICER — Kerala High Court (2024-05-31)
M/S.NEW CONSTRUCTION CO. v. M/S.HLL LIFECARE LIMITED — Kerala High Court (2024-05-31)
PROVIDENCE WOMEN’S COLLEGE v. ANAND — Kerala High Court (2024-04-12)
MOHANAKUMARAN v. STATE OF KERALA — Kerala High Court (2024-04-12)
GEORGE JOSEPH K., v. LISSY, — Kerala High Court (2024-04-12)
PRASANNABABU v. STATE OF KERALA — Kerala High Court (2024-04-12)