LexAMIT RAWAL, . C.S. SUDHA
1,072 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1072 |
Disposal nature
| DISMISSED | 383 |
| DISPOSED OF | 341 |
| ALLOWED | 129 |
| DISMISSED AS WITHDRAWN | 87 |
| CLOSED | 56 |
| DISMISSED AS INFRUCTUOUS | 33 |
| DISMISSED AS NOT PRESSED | 20 |
| DISMISSED WITH COSTS | 11 |
Recent judgments
- JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES v. ARAYOOR SERVICE CO-OPERATIVE BANK LTD. NO.692 — Kerala High Court (2025-03-27)
- RAJANEESH v. VEENA.G — Kerala High Court (2024-11-15)
- RAJANEESH v. VEENA.G — Kerala High Court (2024-11-15)
- THE ASSESSING OFFICER, v. PREMIER SEAFOODS EXIM (P) LTD — Kerala High Court (2024-04-09)
- THE ASSESSING OFFICER, v. HEIPLOEG SEAFOODS INDIA PRIVATE LIMITED — Kerala High Court (2024-04-09)
- THE ASSESSING OFFICER, v. CHOICE CANNING COMPNAY, — Kerala High Court (2024-04-09)
- THE DEPUTY DIRECTOR OF FISHERIES v. VERONICA MARINE EXPORTS (P) LTD — Kerala High Court (2024-04-09)
- THIRUMATHAL v. PONNAN — Kerala High Court (2024-04-09)
- THE ASSESSING OFFICER AND THE DEPUTY DIRECTOR OF FISHERIES v. M/S FRIENDS MARINE INDUSTRIES — Kerala High Court (2024-04-09)
- THE ASSESSING OFFICER AND THE DEPUTY DIRECTOR OF FISHERIES v. PREMIER MARINE ENTERPRISES — Kerala High Court (2024-04-09)