AMIT RAWAL,. AJAY KUMAR MITTAL

51 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• M/S SHIVA MINT INDUSTRIES v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2018-05-11)
• M/S JAY AMBEY AROMATICS v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2018-05-11)
• COMMISSIONER OF CENTRAL EXCISE GURGAON-II v. M/S HONDA MOTORCYCLE & SCOOTERS INDIA PVT. LTD. — Punjab & Haryana High Court (2017-12-18)
• UNION OF INDIA AND OTHERS v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS — Punjab & Haryana High Court (2017-12-08)
• THE STATE OF PUNJAB v. M/S DASM CONSTRUCTION CO. PVT. LTD. — Punjab & Haryana High Court (2017-11-21)
• AJIT SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-11-14)
• M/S NECTAR LIFESCIENCES LTD. v. UNION OF INDIA & ANR. — Punjab & Haryana High Court (2017-11-14)
• DHARMINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-11-14)
• PARVINDER KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-11-14)
• SERENDIPITY INFOLABS PRIVATE LTD v. UT OF CHANDIGARH — Punjab & Haryana High Court (2017-10-24)