AMIT RAWAL

8,964 recorded High Court judgment(s) · 2014–2025

Courts

Disposal nature

Recent judgments

• SAT PAL v. GURNAM SINGH A ND ORS — Punjab & Haryana High Court (2025-08-12)
• JASWINDER KAUR AND ORS v. GURJIT SINGH AND ORS — Punjab & Haryana High Court (2025-07-30)
• RAJINDER KAUR AND ORS. v. PARAMJIT SINGH AND ORS. — Punjab & Haryana High Court (2024-12-10)
• BALA AND OTHERS v. VEER SINGH AND OTHERS — Punjab & Haryana High Court (2024-11-07)
• PERMESHWARI AND ORS v. RAKESH KUMAR AND ORS — Punjab & Haryana High Court (2024-11-05)
• BALRAJ v. RANG BAHADUR AND ORS — Punjab & Haryana High Court (2024-10-28)
• POOJA GOEL v. RAGHUBIR SINGH & ORS — Punjab & Haryana High Court (2024-09-10)
• SANTRO DEVI v. SANJEEV KUMAR@SANJAY AND ORS. — Punjab & Haryana High Court (2024-09-09)
• SUKHDEV SINGH v. SONU KUMAR AND ORS — Punjab & Haryana High Court (2024-09-02)
• JOGINDER SINGH v. SATNAM SINGH AND ORS — Punjab & Haryana High Court (2024-05-27)