AMIT MAHAJAN, . ANIL KSHETARPAL

427 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• CELEBRITIES MANAGEMENT PVT LTD & ANR. v. TELECOM REGULATORY AUTHORITY OF INDIA — Delhi High Court (2026-05-29)
• TV VISION LIMITED & ORS v. TELECOM REGULATORY AUTHORITY OF INDIA — Delhi High Court (2026-05-29)
• THE CSIR PENSIONERS WELFARE ASSOCIATION & ANR. v. UNION OF INDIA & ORS. — Delhi High Court (2026-05-29)
• EENADU TELEVISION PRIVATE LIMITED v. TELECOM REGULATORY AUTHORITY OF INDIA AND ANR — Delhi High Court (2026-05-29)
• MEETU SINGH RATHOUD v. UNION OF INDIA & ORS. — Delhi High Court (2026-05-29)
• PIONEER CHANNEL FACTORY PVT. LTD v. TELECOM REGULATORY AUTHORITY OF INDIA — Delhi High Court (2026-05-29)
• 9X MEDIA PVT. LTD. & ORS v. TELECOM REGULATORY AUTHORITY OF INDIA — Delhi High Court (2026-05-29)
• B4U BROADBAND (INDIA) PVT. LTD. & ORS v. TELECOM REGULATORY AUTHORITY OF INDIA — Delhi High Court (2026-05-29)
• SUNIL v. UNION OF INDIA AND ORS — Delhi High Court (2026-05-29)
• RAVINDRA KUMAR GUPTA AND OTHERS v. UNION OF INDIA AND OTHERS — Delhi High Court (2026-05-29)