AMIT BANSAL

1,830 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• AMANDEEP SINGH KANDHARI v. MUNCIPAL CORPORATION DELHI & ORS. — Delhi High Court (2026-05-29)
• DHARMENDER PANWAR v. MUNICIPAL CORPORATION OF DELHI & ANR. — Delhi High Court (2026-05-29)
• KULDEEP SINGH @ KULDEEP NAGAR v. MUNICIPAL CORPORATION OF DELHI & ORS. — Delhi High Court (2026-05-29)
• DINESH PRAKASH v. MUNICIPAL CORPORATION OF DELHI & ORS. — Delhi High Court (2026-05-29)
• MAMTA TYAGI v. MUNICIPAL CORPORATION OF DELHI & ORS. — Delhi High Court (2026-05-29)
• MOHD. LAIEQ v. MUNICIPAL CORPORATION OF DELHI & ORS. — Delhi High Court (2026-05-29)
• LAXMI KUMAR KAPUR (DECEASED) THR LRS v. RAVI KAPUR & ANR — Delhi High Court (2026-05-29)
• HAR PRASAD v. MUNICIPAL CORPORATION OF DELHI AND ORS — Delhi High Court (2026-05-29)
• DOR WELFARE FOUNDATION v. MUNICIPAL CORPORATION OF DELHI & ORS. — Delhi High Court (2026-05-29)
• MD. KASHEM ALI PRAMANIK v. MUNICIPAL CORPORATION OF DELHI & ORS. — Delhi High Court (2026-05-29)